Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 15] [Entire Act]

Union of India - Subsection

Section 15(2) in The Betwa River Board Act, 1976

(2)The Board shall forward copies of its annual reports to the Governments of Madhya Pradesh and Uttar Pradesh.