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[Cites 0, Cited by 0] [Section 81(5)] [Section 81] [Entire Act]

State of Maharashtra - Subsection

Section 81(5)(b) in Kavi Kulaguru Kalidas Sanskrit Vishvavidyalaya [University] Act, 1997

(b)No amount from this fund shall be appropriated to any other funds of the university or expanded for any other purpose;