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[Cites 0, Cited by 1] [Section 2(17)] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(17)(b) in The Code of Civil Procedure, 1908

(b)every member of [an All-India Service] [Substituted by the Code of Civil Procedure (Amendment) Act, 1976, Section 3, for " the Indian Civil Service" (w.e.f. 1.2.1977). ];