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[Cites 0, Cited by 0] [Section 59(2)] [Section 59] [Entire Act]

State of Uttar Pradesh - Subsection

Section 59(2)(iv) in U.P. Revenue Code, 2006

(iv)trees, other than trees in a holding or on the boundary of a holding or in a grove or abadi, or any trees on unoccupied land;