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Union of India - Section

Section 2 in The National Waterway (Talcher-Dhamra Stretch Of Rivers, Geonkhali-Charbatia Stretch Of East Coast Canal, Charbatia-Dhamra Stretch Of Matai River And Mahanadi Delta Rivers) Act, 2008

2. Declaration of certain stretches of rivers and canals as National Waterway.

- The Talcher-Dhamra stretch of Brahmani-Kharsua-Dhamra rivers, Geonkhali-Charbatia stretch of East Coast Canal, Charbatia-Dhamra stretch of Matai river and Mahanadi delta rivers between Mangalgadi and Paradip, the limits of which are specified in the Schedule, is hereby declared to be a