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[Cites 0, Cited by 0] [Section 3A(1)] [Section 3A] [Entire Act]

State of Assam - Subsection

Section 3A(1)(iv) in The Assam Agricultural Produce Market Act, 1972

(iv)Giving direction to Market Committees in general or to any Market Committees in particular with a view to any Market Committees in particular with a view to ensure improvement thereof;