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[Cites 0, Cited by 0] [Section 22(1)] [Section 22] [Entire Act]

Bengal Presidency - Subsection

Section 22(1)(i) in The Calcutta Suburban Police Act, 1866

(i)the character or antecedents of the applicant for such licence or the nature of the trade or calling pursued by him, make him unsuitable for the grant of such licence; or