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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Tamilnadu - Subsection

Section 7(4) in Tamil Nadu Timber Transit Rules, 1968

(4)After the application for the removal of timber is received the Assistant Conservator Forests or the Ranger concerned shall, as soon as possible, inspect and if the timber stored qualified for issue of transport permit, affix the departmental hammer mark on the timbers.(G. O. Ms. No. 1409, Forests and Fisheries, dated the 30th October 1980)(G. O. Ms. No. 438, Forests and Fisheries dated the 15th April 1981).