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[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of Rajasthan - Subsection

Section 13(4) in Rajasthan Farmers' Participation in Management of Irrigation System rules, 2002

(4)Copies of electoral rolls, until disposal under sub-rule (3) shall be made available for sale to public at such price fixed by the Project Authority.