Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Andhra Pradesh - Section Section 25 in Delegation of Powers of Collector to Deputy or Assistant Collectors Delegation Rule 25. To sanction casual leave to Tahsildars. [Notification No. 44 A4 55 56, Revenue, dated 17 8 1956].
