Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Odisha - Section Section 57 in The Orissa Luxury Tax Rules, 1995 57. Forms of notice. - Form XVI, XVII, XX and XXII with suitable modification wherever necessary shall be used for the purpose of the notices to be issued by the Tribunal.
