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Supreme Court - Daily Orders

Parshvanath Charitable Trust Ors. vs All India Council For Technical ... on 18 August, 2023

Bench: B.R. Gavai, Prashant Kumar Mishra

     ITEM NO.29                              COURT NO.4                 SECTION IX

                                   S U P R E M E C O U R T O F     I N D I A
                                           RECORD OF PROCEEDINGS

     Miscellaneous Application No.                 1780/2023 in C.A. No. 9048/2012

     (Arising out of impugned final judgment and order dated 17-04-2014
     in C.A. No. No. 9048/2012 passed by the Supreme Court Of India)

     PARSHVANATH CHARITABLE TRUST                 ORS.                   Petitioner(s)

                                                    VERSUS

     ALL INDIA COUNCIL FOR TECHNICAL EDUCATION
     (AICTE) DIRECTOR AND ORS.                                           Respondent(s)

     (FOR ADMISSION and IA No.156962/2023-APPROPRIATE
     ORDERS/DIRECTIONS )

     Date : 18-08-2023 This petition was called on for hearing today.

     CORAM :
                             HON'BLE MR. JUSTICE B.R. GAVAI
                             HON'BLE MR. JUSTICE PRASHANT KUMAR MISHRA


     For Petitioner(s)                 Mr. Mritunjay Kumar Sinha, AOR

     For Respondent(s)                 Mr. Anil Soni, Adv.
                                       Mr. Harish Pandey, AOR

                              UPON hearing the counsel the Court made the following
                                                 O R D E R

List the matter on 21.08.2023.

(POOJA SHARMA) (ANJU KAPOOR) COURT MASTER (SH) COURT MASTER (NSH) Signature Not Verified Digitally signed by Jayant Kumar Arora Date: 2023.08.19 12:44:38 IST Reason: