Supreme Court - Daily Orders
Parshvanath Charitable Trust Ors. vs All India Council For Technical ... on 18 August, 2023
Bench: B.R. Gavai, Prashant Kumar Mishra
ITEM NO.29 COURT NO.4 SECTION IX
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Miscellaneous Application No. 1780/2023 in C.A. No. 9048/2012
(Arising out of impugned final judgment and order dated 17-04-2014
in C.A. No. No. 9048/2012 passed by the Supreme Court Of India)
PARSHVANATH CHARITABLE TRUST ORS. Petitioner(s)
VERSUS
ALL INDIA COUNCIL FOR TECHNICAL EDUCATION
(AICTE) DIRECTOR AND ORS. Respondent(s)
(FOR ADMISSION and IA No.156962/2023-APPROPRIATE
ORDERS/DIRECTIONS )
Date : 18-08-2023 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE B.R. GAVAI
HON'BLE MR. JUSTICE PRASHANT KUMAR MISHRA
For Petitioner(s) Mr. Mritunjay Kumar Sinha, AOR
For Respondent(s) Mr. Anil Soni, Adv.
Mr. Harish Pandey, AOR
UPON hearing the counsel the Court made the following
O R D E R
List the matter on 21.08.2023.
(POOJA SHARMA) (ANJU KAPOOR) COURT MASTER (SH) COURT MASTER (NSH) Signature Not Verified Digitally signed by Jayant Kumar Arora Date: 2023.08.19 12:44:38 IST Reason: