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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Rajasthan - Subsection

Section 2(1)(f) in The Rajasthan Electricity Regulatory Commission (Deviation Settlement Mechanism and related matters) Regulations, 2017

(f)`Commission' means the Rajasthan Electricity Regulatory Commission referred to in sub-section (1) of Section 82 of the Act;