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[Cites 0, Cited by 0] [Section 34(1)] [Section 34] [Entire Act]

State of Meghalaya - Subsection

Section 34(1)(a) in The Meghalaya Police Act, 2010

(a)in consultation with the State Security Commission established under Section 35 of this Chapter, draw up a Strategic Policing Plan for a five-year period (hereinafter referred to as the “Strategic Plan”), duly identifying the objectives of policing sought to be achieved during the period and setting out an action plan for their implementation;