Madhya Pradesh High Court
Arun Prajapati vs The State Of Madhya Pradesh on 23 January, 2020
Author: Subodh Abhyankar
Bench: Subodh Abhyankar
1 WP-16882-2016 The High Court Of Madhya Pradesh WP-16882-2016 (ARUN PRAJAPATI Vs THE STATE OF MADHYA PRADESH AND OTHERS) 17 Jabalpur, Dated : 23-01-2020 Parties through their respective counsel. Adjourned.
(SUBODH ABHYANKAR) JUDGE vc Digitally signed by VARSHA CHOURASIYA Date: 25/01/2020 12:25:47