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Madhya Pradesh High Court

Arun Prajapati vs The State Of Madhya Pradesh on 23 January, 2020

Author: Subodh Abhyankar

Bench: Subodh Abhyankar

1 WP-16882-2016 The High Court Of Madhya Pradesh WP-16882-2016 (ARUN PRAJAPATI Vs THE STATE OF MADHYA PRADESH AND OTHERS) 17 Jabalpur, Dated : 23-01-2020 Parties through their respective counsel. Adjourned.

(SUBODH ABHYANKAR) JUDGE vc Digitally signed by VARSHA CHOURASIYA Date: 25/01/2020 12:25:47