Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 91] [Entire Act]

State of Odisha - Subsection

Section 91(4) in The Orissa Motor Vehicles Rules, 1993

(4)Unless Parts-A and B of the permit have been endorsed as provided in Sub-rule (3) or unless the transfer of the permit has been approved by endorsement by the authority which countersigned the permit the counter signature shall be of no effect after the date of transfer.