Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(l) in The Sugar Development Fund Rules, 1983

(l)'sugar factory' means any premises (including the precincts thereof) in any part of which sugar is manufactured by vacuum pan process;