Patna High Court - Orders
Ram Nath Yadav & Ors vs Gopal Yadav & Ors on 6 May, 2015
Author: Chakradhari Sharan Singh
Bench: Sharan Singh, Chakradhari Sharan Singh
IN THE HIGH COURT OF JUDICATURE AT PATNA
Second Appeal No.55 of 2011
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Ram Nath Yadav & Ors
.... .... Appellant/s
Versus
Gopal Yadav & Ors
.... .... Respondent/s
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Appearance :
For the Appellant/s : Mr. Awadh Bihari Ojha
For the Respondent/s : Mr.
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CORAM: HONOURABLE MR. JUSTICE CHAKRADHARI
SHARAN SINGH
ORAL ORDER
6 06-05-2015By virtue of peremptory order dated 2.4.2013, this appeal stood rejected.
The appellant will be at liberty to file an application for restoration of the Second Appeal.
(Chakradhari Sharan Singh, J) AnilKrSinha/-
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