Bombay High Court
Vishnu Babu Mule vs Maj.Gen Y.P.Khanduri General Manager ... on 3 April, 2023
Author: Sandeep V. Marne
Bench: S. V. Gangapurwala, Sandeep V. Marne
(77)-CP-35-22.doc.
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
CONTEMPT PETITION NO.35 OF 2022
Digitally
signed by
IN
BALAJI
BALAJI GOVINDRAO
GOVINDRAO PANCHAL
WRIT PETITION NO.2888 OF 2019
PANCHAL Date:
2023.04.06
10:14:11
+0530
Vishnu Babu Mule ..Petitioner
Versus
Maj. Gen. Y. P. Khanduri & Anr. ..Respondents
Mr. Anurag R. Saxena, for the Petitioner.
Mr. Neel Helekar, SRPC with A. A. Garge, SRPC, for the Respondents.
CORAM : S. V. GANGAPURWALA, ACTING CJ &
SANDEEP V. MARNE, J.
DATE : 3rd APRIL, 2023 P.C.
1. Learned counsel for the respondents seeks a weeks' accommodation to file reply.
2. Leave granted.
3. Liberty is granted to the petitioner to file rejoinder.
4. At the request of parties, stand over to 19th June, 2023.
[SANDEEP V. MARNE, J.] [ACTING CHIEF JUSTICE]
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