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State of West Bengal - Section

Section 24 in The Paschim Banga Ayurvedic System Of Medicine Act, 1961

24. Information required of applicant for registration.

(1)Every person who desires to have his name entered in the Register shall submit to the Registrar an application in the prescribed form stating:-
(a)particulars of his qualifications,
(b)the period for which he has been in practice, and
(c)his address which is to be his registered address.
(2)Every application shall be accompanied by the prescribed fee and such proof as may be available or necessary in support of the qualifications stated in the application.