Himachal Pradesh High Court
Rajni Kumari vs . Sandeep Kumar on 24 May, 2022
Author: Vivek Singh Thakur
Bench: Vivek Singh Thakur
Rajni Kumari Vs. Sandeep Kumar .
CMPMO No. 171 of 2022 24.5.2022 Present: Mr.Devender K. Sharma, Advocate, for the petitioner.
CMPMO No. 171 of 2022 Notice to respondent, returnable on 17th June, 2022, on taking steps within two days, be issued.
CMP No. 6200 of 2022 Notice in the aforesaid terms.
(Vivek Singh Thakur), Judge.
24th May, 2022 (Keshav) ::: Downloaded on - 24/05/2022 20:09:31 :::CIS