Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 86] [Entire Act]

State of Assam - Subsection

Section 86(c) in The Assam Co-operative Societies Rules, 1953

(c)copy of the ledger account of the defendant in respect of money suit; and