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Calcutta High Court (Appellete Side)

Jhantu Mahapatra vs Niranjan Deb & Ors on 30 August, 2022

30-08-2022
                                  IN THE HIGH COURT AT CALCUTTA
                                              Criminal Appellate Jurisdiction
Subha                                                Appellate Side
Item no.30
                                                     CRA 477 of 2018

                                                   Jhantu Mahapatra
                                                          -vs-
                                                  Niranjan Deb & Ors.


                                Mr. Srijanjay Sengupta
                                Mr. Arindam Jana
                                Mr. Narattam Acharyya
                                                              ..for the appellant.

                                Ms. Faria Hossain
                                Ms. Mousumi Sarkar
                                                                ....for the State.

                                Mr. Mani Sankar Chattopadhaya
                                                         For the respondent no.2.

Learned advocate appearing for the appellant who happens to be the complainant before the learned court in a proceeding under Section 138 of the N. I. Act intends to continue his argument on the next date fixed for hearing.

Mr. Chattopadhyay, learned advocate appears for the respondent/opposite party no.2.

Ms. Faria Hossain, learned advocate appears on behalf of the State. Let further hearing of this appeal continue under the same heading on 14th September, 2022.

All concerned parties shall act in terms of the copy of the order downloaded from the official website of this Court.

[Tirthankar Ghosh, J] 2