Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 10] [Section 2] [Entire Act]

State of Meghalaya - Subsection

Section 2(a) in The Meghalaya Co-operative Societies Act

(a)"Administrative Council or Board of Directors" means a body intermediary between Managing Committee/Executive Committee by whatever name called and include the General Assembly of a Registered Society.