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North Delhi Municipal Corp. vs Unit Construction P.Ltd. . on 27 March, 2015

     ITEM NO.39                           REGISTRAR COURT. 1                  SECTION XVI

                                   S U P R E M E C O U R T O F        I N D I A
                                           RECORD OF PROCEEDINGS


                                       BEFORE THE REGISTRAR MRS. RACHNA GUPTA

     Petition(s) for Special Leave to Appeal (C)                     No(s).   1380/2014


     NORTH DELHI MUNICIPAL CORP.                                            Petitioner(s)

                                                        VERSUS

     UNIT CONSTRUCTION P.LTD.& ORS.                                         Respondent(s)
     (with interim relief and office report)

     WITH
     SLP(C) No. 1737/2014
     (With Office Report)


     Date : 27/03/2015 This petition was called on for hearing today.


     For Petitioner(s)
                                           Mr. Praveen Swarup,Adv.

     For Respondent(s)
                                          Mr Adeel, Adv.
                                          Mr. G. S. Chatterjee,Adv.
                                          Mr Rajesh Kumar, Adv,.
                                          M/S Mitter & Mitter Co.


                              UPON hearing the counsel the Court made the following
                                                 O R D E R

Among three respondents common to both matters herein, respondent no.1 has already filed counter affidavit.

Respondent no.2 has failed to enter appearance despite service.

However, counter affidavit of respondent no.3 is still awaited in SLP(C) NO.1737/2014. Be filed within four weeks as last opportunity.

List again on 8.7.2015.

(RACHNA GUPTA) Registrar