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[Cites 0, Cited by 0] [Section 30(2)] [Section 30] [Entire Act]

State of Telangana - Subsection

Section 30(2)(b) in Telangana Buildings (Lease, Rent and Eviction) Control Act, 1960

(b)the procedure to be followed by Controllers and appellate authorities in the performance of their functions under this Act;