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State of Punjab - Section

Section 4 in The Punjab Motor Vehicles Rules, 1989

4. Procedure for processing application for driving licence

. [Section 28] - On receipt of an application for grant of a learner's licence or a driving licence, as the case may be, in terms of the provisions of section 8 or section 9, the licensing authority shall process the application for the grant of a licence under the provisions of the Act.