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[Cites 0, Cited by 0] [Section 9A(5)] [Section 9A] [Entire Act]

State of Punjab - Subsection

Section 9A(5)(b) in The Punjab State Legislature Members (Pension and Medical Facilities Regulation) Rules, 1984

(b)The spouse of the deceased member drawing family pension under these rules shall also furnish a certificate to the concerned Treasury Officer in Part C of Form VIII whenever he or she claims payment of his or her family pension and no payment shall be made if the spouse fails to do so.