State Consumer Disputes Redressal Commission
Roshan Kumar vs Emerging India Housing Corporation ... on 1 August, 2022
Daily Order STATE CONSUMER DISPUTES REDRESSAL COMMISSION, U.T., CHANDIGARH M.A. No. in EA/158/2018 :
400 of 2022 Date of Institution :
26.05.2022 Date of Decision :
01.08.2022 Roshan Kumar S/o Lal Chand Resident of Aggarwal Book Depot Nabha Gate Sangrur.
Pooja Garg W/O Roshan Kumar Resident of Aggarwal Book Depot Nabha Gate Sangrur.
...Non-applicant(s)/Decree Holder(s) VERSUS Emerging India Housing Corporation Pvt. Ltd. through its Managing Director having its Corporate office at SCO No.46-47, 1st Floor, Sector 9-D, near Matka Chowk, Madhya Marg, Chandigarh. Gurpreet Singh Sidhu, Managing Director, Emerging India Housing Corporation office at SCO No.46-47, 1st Floor, Sector 9-D, near Matka Chowk, Madhya Marg, Chandigarh.
......Applicants/Judgment Debtors BEFORE: JUSTICE RAJ SHEKHAR ATTRI, PRESIDENT.
MRS.PADMA PANDEY, MEMBER.
MR.RAJESH K. ARYA, MEMBER Present :-
Sh. Sunil Toni, Advocate for the applicant (Sh. Gurpreet Singh Sidhu) alongwith applicant in person.
Sh. Gaurav Bhardwaj, Advocate for the non-applicant-decree holder.
JUSTICE RAJ SHEKHAR ATTRI, PRESIDENT Vide our separate detailed order of the even date, recorded in miscellaneous application bearing no.393 of 2022, titled as Jarnail Singh Vs. M/s Emerging Valley Pvt. Ltd. this application has been partly allowed and disposed of, as per directions given in the main order.
Certified copy of the order passed in miscellaneous application bearing no.393 of 2022 be placed on this file. Certified copies of the order passed in miscellaneous application bearing no.393 of 2022 alongwith this order be sent to the parties, free of charge. Now to come up in the main execution application on 18.08.2022, for further proceedings.
Sd/- Sd/- Sd/- (RAJESH K. ARYA) MEMBER (JUSTICE RAJ SHEKHAR ATTRI) PRESIDENT (PADMA PANDEY) MEMBER Rg.