Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 25(5)] [Section 25] [Entire Act] Union of India - Subsection Section 25(5)(ix) in The Securities Contracts (Regulation) (Appeal To Securities Appellate Tribunal) Rules, 2000 (ix)for requisition records from the custody of any Court or other authority.]