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[Cites 0, Cited by 1] [Section 34(2)] [Section 34] [Entire Act]

State of Goa - Subsection

Section 34(2)(b) in The Goa Civil Courts Act, 1965

(b)every proceedings pending before a Court of Comarca immediately before the commencement of this Act shall, on such commencement, stand transferred to the corresponding court of Senior Civil Judge;