Himachal Pradesh High Court
Satpal vs . Krishan Kumar on 4 December, 2023
Author: Sushil Kukreja
Bench: Sushil Kukreja
RSA No. 218 of 2023 04.12.2023 Present: Ms. Meera Devi, Advocate, vice Mr. Ashok Kumar Thakur, Advocate for the appellant.
Mr. Gurinder Singh Parmar, Advocate, for the respondent.
of CMP No. 15195 of 2023 Learned counsel for the respondent prays for rt and is granted two weeks' time to file reply. In the meantime, rejoinder if any, be also filed. List thereafter.
(Sushil Kukreja) December 04, 2023 Judge (subhash) ::: Downloaded on - 04/12/2023 20:37:52 :::CIS