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[Cites 0, Cited by 0] [Section 527] [Entire Act]

State of Punjab - Subsection

Section 527(2) in The Punjab Municipal Act, 1999

(2)No person shall make any excavation referred to in clause (a), or dig any cesspool, tank, pond, well or pit referred to in clause (b), of sub-section (1), in contravention of any such order.