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[Cites 0, Cited by 0] [Section 115JC(2)] [Section 115JC] [Entire Act]

Union of India - Subsection

Section 115JC(2)(i) in The Income Tax Act, 1961

(i)deductions claimed, if any, under any section (other than section 80P) included in Chapter VIA under the heading "C. - Deductions in respect of certain incomes'; 4[***]