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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Goa - Subsection

Section 4(g) in Goa Clinical Establishments (Registration and Regulation) Act, 2019

(g)has, in the opinion of the Government, such financial or other interest in the Council as is likely to affect pre-judicially the discharge by him of his functions as a member.