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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Odisha - Subsection

Section 2(jj) in Orissa Entry Tax Act, 1999

(jj)[ "Registering Authority" maens any officer authorised by the commissioner to function as registering authority under VAT Act;] [Inserted by Act No. Orissa 10 of 2005, dated 9.9.2005.];