Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Bihar - Section Section 52 in The Bihar Contract Labour (Regulation and Abolition) Rules, 1972 52. Every latrine shall be under cover and so partitioned-off as to secure privacy and shall have a proper door and fastenings.
