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[Cites 0, Cited by 0] [Section 1] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 1(3) in The Jammu And Kashmir Prevention Of Beggary Act, 1960

(3)It shall come into force in such area or areas and on such date or dates as the Government may, by notification, specify in this behalf, in the Government Gazette.