Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 12] [Entire Act] State of West Bengal - Subsection Section 12(a) in The West Bengal Public Libraries Act, 1979 (a)the admission of persons to public libraries in its area on such conditions [* * * * * * *] [Words 'and on payment of such fees' omitted by W.B. Act 24 of 1985.] may Specify;
