Section 17(b) in The M.P. General Provident Fund Rules, 1955
(b)the amount of a subscriptions with interest thereon standing to the credit of a subscriber in the Fund may be withdrawn to meet:-(i)a payment towards a policy of life insurance;(ii)the purchase of a single payment insurance policy;(iii)the payment of a single premium or subscriptions to a family pension fund approved in this behalf by the State Government:
