Section 7(2)(a) in The Bombay Habitual Offenders Act, 1959.

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Bombay Presidency - Subsection

Section 7(2)(a) in The Bombay Habitual Offenders Act, 1959.

(a)report himself once in each month, or where the District Magistrate for reasons specified in the order so directs, more frequently, to such authority, and in such manner, as may be specified in the order, and

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Bombay Presidency - Subsection

Section 7(2)(a) in The Bombay Habitual Offenders Act, 1959.