Himachal Pradesh High Court
M/S Shri Krishna Minerals vs . State Of H.P. And Ors on 28 March, 2022
Bench: Tarlok Singh Chauhan, Sandeep Sharma
M/s Shri Krishna Minerals Vs. State of H.P. and ors .
CWP No. 7558 of 2021 28.3.2022 Present: Mr. Neel Kamal Sood, Advocate, for the petitioner.
Mr. Vinod Thakur and Mr. Shiv Pal Manhans, Addl. AGs with Mr. Y.S. Thakur, Dy.A.G., for the respondentsÂState.
Mr. Balram
r Sharma, Assistant Solicitor General of
India, for Union of India.
CMP No. 2771 of 2022 The instant application seeking extension of time is rendered infrucutuos as the time to comply with the order dated 1.12.2021 stands already extended upto 2.5.2022.
Accordingly, the application is dismissed as infructuous.
(Tarlok Singh Chauhan) Judge (Sandeep Sharma) Judge March 28, 2022 (Kalpana) ::: Downloaded on - 28/03/2022 20:15:11 :::CIS