Section 1 in Telangana General Clauses Act, 1308 F
1. Short title, extent and commencement.
- This Act may be called [the Telangana General Clauses Act, 1308 F.] [Substituted by G.O.Ms.No.46, Law (F) Department, dated 01.06.2016.] and shall come into force at once in [the whole of the State of Telangana] [Substituted by G.O.Ms.No.46, Law (F) Department, dated 01.06.2016.].
