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[Cites 0, Cited by 0] [Section 27] [Entire Act]

State of Odisha - Subsection

Section 27(8) in The Orissa Veterinary Council Rules, 1997

(8)A member who wishes to move any motion not included on the agenda for an ordinary meeting or to move ah amendment to any item of agenda so included, shall give notice thereof to the Registrar, in writing, not less than seven days before the date fixed for the meeting.