Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Bihar - Section Section 17 in Bihar Public Works Contracts Disputes Arbitration Tribunal Regulations, 2009 17. Summoning and Attendance of witnesses. - The rules 1 to 21 of order XVI and rules 1 to 7 of Order XVIA of the Civil Procedure Code will be applicable in the proceedings before the Tribunal.
