Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Uttar Pradesh - Section Section 56 in U.P. Co-operative Sugar Mills and Distilleries Employees Service Regulations, 2015 56. Binding on Second Marriage. - An employee shall not perform second marriage, if his Wife/ her husband be alive, except under the conditions where admissible legally.
