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State of Punjab - Section

Section 38 in Punjab Women and Children Development and Welfare Corporation Staff Regulations, 1986

38. Speculating in Stocks, Shares etc.

- An employee shall not speculate in stocks, shares, securities or commodities of any description;Provided that nothing in this Regulation shall be deemed to prohibit an employee from making a bonafide investment of his own funds in such manner as he may consider necessary.