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[Section 28]
[Entire Act]
State of Uttar Pradesh - Subsection
Section 28(1) in The U.P. Harcourt Butler Technical University Act, 2016
| (a) | the Vice-Chancellor, | Chairperson |
| (b) | the Pro Vice-Chancellor, if any; | Member |
| (c) | the Director, Indian Institute of Technology,Kanpur or his nominee not below the rank of Professor; | Member |
| (d) | the Director, Indian Institute of InformationTechnology, Allahabad or his nominee not below the rank ofProfessor; | Member |
| (e) | the Chairman, All India Council for TechnicalEducation or his nominee; | Member |
| (f) | Vice-Chancellor or Nominee of theVice-Chancellor, Dr. A.P.J. Abdul Kalam Technical University, notbelow the rank of Professor; | Member |
| (g) | two reputed industrialists nominated by theState Government; | Member |
| (h) | two reputed technologists nominated by the StateGovernment; | Member |
| (i) | Principal Secretary/Secretary to the StateGovernment in the Technical Education Department; | Member |
| (j) | Nominee of Principal Secretary to the StateGovernment in the Finance Department; | Member |
| (k) | Nominee of Principal Secretary to the StateGovernment in the Higher Education Department; | Member |
| (I) | Registrar as the ex-officio Secretary of theExecutive Council; | Member |