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[Cites 0, Cited by 0] [Section 185A] [Entire Act]

State of West Bengal - Subsection

Section 185A(1) in The West Bengal Panchayat Act, 1973

(1)With effect from the date of coming into office of the Council, the Zilla Parishad for the district of Darjeeling constituted under this Act shall stand dissolved and the members of the Zilla Parishad shall be deemed to have vacated their offices forthwith.