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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Bihar - Subsection

Section 2(23) in The Bihar (Coal Mining) Area Development Authority Act, 1986

(23)Words and expressions not defined under this Act shall have the same meaning as in the [Indian Mines Act, 1923] [Comma (,) after 1923, Omission of 'and' and addition of 'and the Bihar Agriculture Produce Market Act, 1960' by removing the full stop (.) after 1922 vide Section 3(ii) Bihar Coal Mining Area Development Authority (Amendment) Act, 1992.], and the Bihar and Orissa Municipal Act, 1922 [and the Bihar Agricultural Produce Market Act, 1960] [Comma (,) after 1923, Omission of 'and' and addition of 'and the Bihar Agriculture Produce Market Act, 1960' by removing the full stop (.) after 1922 vide Section 3(ii) Bihar Coal Mining Area Development Authority (Amendment) Act, 1992.].